Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(j) in Orissa Education Act, 1969 (j)"private educational institution" means any educational institution which is not established and maintained by the Government of Orissa, the Union Government or the Government of any other State;
