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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(iv) in Orissa Minor Minerals Concession Rules, 2004

(iv)Attested copies of up-to-date Income-tax and Sales tax clearance certificates or non-assessment certificates, as the case may be;