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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(10)(i) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(i)"Existing Pensioner" means all the persons eligible for the pension as on the effective date of transfer from the Board and shall include family members of the personnel as per the applicable scheme, and