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State of Madhya Pradesh - Section

Section 17 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

17. Term of office of the Chairman and other members.

- The term of office of the Chairman and other members shall be four years, provided that we/they may be removed from such office by the State Government at any time before completion of the term without assigning any reason therefor.