Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Jammu-Kashmir - Subsection Section 109(6) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (6)The development works executed or under progress during the month by the various Panchayats of the block shall be explained by the Secretary.
