Section 73(3)(iii) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(3)(iii) in Rajasthan Co-operative Societies Rules, 2003

(iii)Part-C : which shall contain a pool of the eligible departmental auditors as per the norms decided by the Registrar, from time to time and which can also be classified and categorized by the Registrar in a manner decided by him, from time to time.

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State of Rajasthan - Subsection

Section 73(3)(iii) in Rajasthan Co-operative Societies Rules, 2003