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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(iv) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(iv)to make regulations regarding the admission of students to the University and to determine the number of students to be admitted;