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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(1)(k) in The Rajasthan Homoeopathic Medicine Act, 1969

(k)the asking of questions by members of the Board at its meeting subject to such conditions and restrictions as may be provided in the regulations;