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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(4)(d) in Poona University Act, 1974

(d)The Selection Committee shall interview, adjudge the merits of each candidate in accordance with the qualifications advertised, and report to the Executive Council the names arranged in order of merit of the person or persons, if any, whom it recommends for a appointment 1[to the general posts and the reserved posts, if any, as advertised]: