Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 367] [Entire Act]

State of Uttar Pradesh - Subsection

Section 367(e) in The U.P. Co-operative Societies Rules, 1968

(e)such other statements or returns as may be specified by the Registrar from time to time.