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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(b) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(b)the functions and positions that will form part of safety work after closure has been carried out and completed, and what the contingency safety manning shall do.