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Madhya Pradesh High Court

Pooran Singh Chauhan vs The State Of M.P. on 17 September, 2014

1 WP. No.3505/2008

17.09.2014

Shri R.B.S. Tomar, Advocate for the petitioner. Counsel for the petitioner seeks withdrawal of the petition. Petition is dismissed as withdrawn.

(Rohit Arya) Judge Vin*