Madhya Pradesh High Court
Pooran Singh Chauhan vs The State Of M.P. on 17 September, 2014
1 WP. No.3505/2008 17.09.2014
Shri R.B.S. Tomar, Advocate for the petitioner. Counsel for the petitioner seeks withdrawal of the petition. Petition is dismissed as withdrawn.
(Rohit Arya) Judge Vin*