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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(14) in Bihar Education Code, 1961

(14)Except with the permission of the District Education Officer, no team from a school recognised by the Department should enter for any tournament unless all the other teams entering for that tournament also represent institutions under the control of the Department.(D. P. I.'s circular no. 29, dated the 7th May 1915.)