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[Cites 0, Cited by 1] [Section 56(3)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(3)(vi) in The Haryana Electricity Reform Act, 1997

(vi)In respect of matters provided in Sections 5 to 18, 19, 20, 23 to 27, 37, 40 to 45, 46 to 54, 56 to 69, 72 and 75 to 83 of the Electricity (Supply) Act, 1948 to the extent of this Act has made specific provisions, the provisions of the Electricity (Supply) Act, 1948 shall not apply in the State.