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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(e) in Transfer of Evacuee Deposits Rules, 1955

(e)Register of Valuables. - All particulars of account books, documents, jewellery and other valuables in possession of the Custodian or officers authorised to act on his behalf shall be noted in the Register of Valuables which shall be maintained in Form IX.