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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Maharashtra - Subsection

Section 105(2)(h) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(h)[ water benefit tax; [Clause (h), (i) and (j) were added by Maharashtra 15 of 2012, Section 19, (w.e.f 4-8-2012)]