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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(1) in The Howrah Improvement Act, 1956

(1)The Board shall, as soon as may be after the coming into force of this Act, frame a sewage disposal scheme for Howrah and undertake all works and incur all expenditure necessary for carrying it into effect; and may from time to time extend and add to the size of the scheme.