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State of Punjab - Section
Section 20 in The Punjab Market Committees (Class III) Service Rules, 1989
20. Saving.
- Notwithstanding anything contained in these rules, appointments made to any post under a Committee prior to the commencement of these rules shall be deemed to have validly been made under these rules and shall not be questioned on any ground, whatsoever.Appendix 'A'[See rules 1(2), 3 and 13]| Sr. No. | Designation of post | Scale of pay in rupees |
| Part-I | ||
| 1. | Superintendent Grade II | Rs. 2,000-60-2,060-70-2550-75-3000-100-3500 |
| 2. | Accountant | Rs. 1800-50-2000-60-2060-70-2550-75-3,000-100-3200+Rs. 80special pay |
| 3. | Mandi Supervisor-cum-Fee Collector | Rs. 1800-50-2000-60-2060-70-2550-75- 3000-100-3200 |
| 4. | Auction Recorder | Rs. 1500-30-1560-40-2000-50-2400-60-2640-60-2640 |
| 5. | Clerk | Rs. 950-35-1160-40-1320-45-1500-50-1800 |
| 6. | Care Taker | Rs. 950-35-1160-40-1320-45-1500-50-1800 |
| 7. | Kanda man | Rs. 950-35-1160-40-1320-45-1500-50-1800 |
| 8. | Plumber | Rs. 950-35-1160-40-1320-45-1500-50-1800 |
| 9. | Driver | Rs. 1025-25-1200-30-1560-40-2000-50-2100 |
| 10. | Electrician | Rs. 950-35-1160-40-1320-45-1500-50-1800 |
| 11. | Pump Operator | Rs. 950-35-1160-40-1320-45-1500-50-1800] |