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[Cites 0, Cited by 0] [Section 29(19)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(19)(ii) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(ii)In case a person belonging to Scheduled Castes/Scheduled Tribes is promoted on higher post and posted by the Appointing Authority against a vacancy available in District or Zone or Range or Division, other than the Home District or Zone or Range or Division, only when he has served for a period of not less than five years in the District Zone or Range Division , in which he has been posted on promotion to higher post;