Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act] State of Rajasthan - Subsection Section 178(2)(h) in The Rajasthan District Boards Act, 1954 (h)regulating the excavation of earth and the filling up of excavation and depressions injurious to health or offensive to the neighbourhood;