Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 3 December, 2019
Bench: Indrajit Mahanty, Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Committee, NLU, Jodhpur
----Petitioner
Versus
State And Anr.
----Respondents
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr. Vivek Sharma
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 03/12/2019 The matter is adjourned at request of learned counsel for the respondents.
(DR. PUSHPENDRA SINGH BHATI),J (INDRAJIT MAHANTY),CJ 11-MohitTak/-
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