Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 99 in The Explosives Rules, 2008 99. Licences and licensing authorities .-Licences and certificates for specific purposes may be granted by the authorities specified in Part 1 of Schedule IV.
