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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(1)(d) in Kerala Recognition of Trade Unions Act, 2010

(d)for the purpose of prevention or settlement of any dispute regarding issues specified in clause (a), -
(i)to hold discussions with the workmen who are members of the Trade Union at a suitable place or places within the premises of the industrial establishment with the consent of the employer; and
(ii)to meet and, discuss with the employer or any person appointed by him for the purpose;