Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in Karnataka Lake Conservation and Development Authority Act, 2014

(1)As soon as may be after the date of commencement of this Act, the Government shall constitute an Authority to be called the Karnataka Lake Conservation and Development Authority.