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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(1) in The Orissa Ayurvedic Medicine Act, 1960

(1)No suit or other legal proceedings shall lie against the Government in respect of an act done in exercise of the powers conferred by this Act or the rules or regulations or bye-laws made thereunder.