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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(10) in New Okhla Industrial Development Area Building Regulations, 2010

(10)The applicant shall deposit completion fees as follows:
(i)For all type of buildings Rs 10/- square metre of covered area on all floors.
(ii)For layout plan - Rs. 0.5/- per square metre plot area for first 4.0 ha acres and Rs. 0.25 per square metre for balance area.
(iii)In case even after two objection letters issued by Authority if rectification of all objections is not done then Rs. 500/- shall be levied towards site visit fees for each subsequent visit.