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State of Madhya Pradesh - Section

Section 17 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

17. Tour by Consulting Engineer.

- The Consulting Engineer may undertake tours within the country for the performance of the duties entrusted to him by the State Board and in respect of such tours he shall be entitled to travelling and daily allowances as admissible to a Grade I Officer of the State Government. He shall, however, get the prior approval of the Chairman to his tour programme.