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[Cites 0, Cited by 0] [Section 65C(12A)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(12A)(b) in The Coal Mines Provident Fund Scheme

(b)where the member concerned does not so request or the authority administering the Provident Fund to which his accumulations in the Fund are transferred does not agree to accept such assignment, the policy shall be re-assigned to such member.