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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(f) in The Haryana Minerals (Vesting of Rights) Rules, 1979

(f)words and expressions used herein but not defined in these rules, shall have the same meaning as are assigned to them in the Haryana Minerals (Vesting of Rights) Act, 1973.