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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)The Chairperson of the Board shall hold the office for a terms of three years and shall be eligible for re-appointment:Provided that no Chairperson shall hold office beyond the age of 65 years.