Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(3) in Delhi Private Security Agencies (Regulation) Rules, 2009 (3)The Agency shall deploy the guards only for the purpose of private security as defined under clause (f) of section 2 of the Act.
