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Jharkhand High Court

Hv Transmissions Ltd. vs State Of Jharkhand & Ors on 24 March, 2011

Author: R.K. Merathia

Bench: R.K.Merathia

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      W.P.(C) No. 5633 of 2009
                                 With
                      W.P.(C) No. 5750 of 2009
                                 With
                      W.P.(C) No. 1410 of 2011
                                 -----
          HV Transmission Ltd.         .Petitioner in WPC No. 5633/2009
                                 -----
          HV Axles Ltd.                ...Petitioner in WPC No. 5750 of 2009
                                 -----
          M/s Telco Club               .....Petitioner in WPC No. 1410/2011

                                 Versus
          State of Jharkhand & Others         .......Respondents
                                      -----
          Coram       :THE HON'BLE MR. JUSTICE R.K.MERATHIA

          For the Petitioners    : Mr. V.P. Singh, Sr. Advocate,
                                 : Mr. A.K. Das, Advocate
          For the Respondents    : Mr. Rajan Raj, Advocate
                                        -----

2/24.03.2011

Defect in WPC No. 1410 of 2011 is ignored.

All these writ petitions are admitted for hearing along with WPC No. 122 of 2010 and analogous cases, said to be admitted and pending for final hearing.

Till further orders, no coercive steps shall be taken against the petitioners for realisation of the impugned demands.

( R.K. Merathia, J) Rakesh/