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[Entire Act]
Union of India - Section
Section 16 in National Savings Time Deposit Scheme, 2019
16. I/we..................................................hereby nominate the person(s) mentioned below to whom to the exclusion of all other persons in the event of my death the amount standing to my credit in National Savings Time Deposit Scheme for 1/2/3/5 years at the time of my death would be payable.
| S.No. | Name(s) of the nominee(s) and relationship | Full address (s) | Aadhaar number of nominee (optional) | Date of birth of nominee in case of minor | Share of entitlement | Nature of entitlement Trustee or owner |
| 1 | ||||||
| 2 | ||||||
| 3 | ||||||
| 4 |