Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Central Information Commission

Ms.Dr Punam Sharma vs Ministry Of Human Resource Development on 16 July, 2013

         Encls:­                                                                        RTI Matter
         For First Appellate Authority:­
                           CENTRAL INFORMATION COMMISSION
n this case. If the applicant is not satisfied, she will file her Second Appeal as advised in
         Copy of Compl ai nt dat ed 13- 04- 2012.
                             Room
         Copy of RTI appl i cat i on datNo.  326,
                                         ed 04-      2nd Floor,
                                                      August Kranti Bhavan
                                                01- 2012.
         Copy of Fi r st Appeal dat ed 17- 02- 2012.
                                  Bhikaji Cama Place, New Delhi- 110066
                                          Website: www.cic.gov.in

                                                                                 CIC/RM/C/2012/000006

                                                                                    Dated: 16 July 2013

                Name of the Complainant              :       Dr. Poonam Sharma,
                                                             Near Somji ki Kui, Ward No. 4,
                                                             Ratangarh, Distt-Churu,
                                                             Rajasthan.

                Name of the Public Authority         :       The First Appellate Authority (RTI),
                                                             IASE University, (Deemed University),
                                                             Sardarshehar, Distt-Churu,
                                                             Rajasthan.

                                                   ORDER

Dr. Poonam Sharma of Rajasthan has complained to the Central Information Commission that she received no reply/information from the Central Public Information Officer and the First Appellate Authority although she had filed her RTI-Application on 04-01-2012 and her First Appeal on 17-02-2012. A copy each of the RTI-Application, First Appeal and the complaint are enclosed for ready reference.

2. In exercise of powers vested under Section 18(1) of the Right to Information (RTI) Act, we direct the First Appellate Authority to enquire into the allegations made by the Complainant and after giving her an opportunity of hearing, to pass an appropriate order with a view to ensuring that the desired information is provided to the Complainant without any further loss of time.

3. In case the Complainant is not satisfied with the orders of the First Appellate Authority, she is free to approach this Commission in Second Appeal.

4. The Complaint is disposed of with the above directions.

Sd/-

(Rajiv Mathur) Central Information Commissioner Authenticated as true copy and forwarded to:-

The First Appellate Authority (RTI), IASE University, (Deemed University), Sardarshehar, Distt-Churu, Rajasthan.
The CPIO (RTI), IASE University, (Deemed University), Sardarshehar, Distt-Churu, Rajasthan.
Dr. Poonam Sharma, Near Somji ki Kui, Ward No. 4, Ratangarh, Distt-Churu, Rajasthan.
(Raghubir Singh) Deputy Registrar Phone: 011- 26105682 Fax: 011- 26161997
-07-2013