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[Cites 0, Cited by 0] [Section 19(15)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(15)(v) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(v)Any violation of terms and conditions imposed while granting such permission shall result in cancelation of permission and forfeiture of security amount thereof: