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State of Jammu-Kashmir - Section

Section 6 in The Police Act, Svt. 1983 [Jammu and Kashmir]

6. Superintendence in the Government

No person, Court or officer shall have authority to appoint, supersede, or control any police functionary except as authorised by this Act:Provided that, nothing herein contained shall be deemed to effect in any way the powers of superintendence and control vested in the Government.