Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Odisha - Subsection Section 36(2)(k) in The Orissa Entertainment Tax Act, 2006 (k)the manner in which recovery certificate to be issued to the Collector under Sub-section (2) of Section 19;