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[Cites 0, Cited by 0] [Section 144(6)] [Section 144] [Entire Act]

Union of India - Subsection

Section 144(6)(e) in The Coal Mines Regulations, 2017

(e)incombustible dust stocked at different places and kept on pans or on dust barriers in the mine shall be changed whenever it is no longer readily dispersible or whenever it becomes coated with coal dust, such dust shall be removed.