Supreme Court - Daily Orders
Kamaruddin Dastagir Sanadi vs State Of Karnataka Through Sho Kakati ... on 21 February, 2014
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ITEM NO.58 REGISTRAR COURT.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRIMINAL APPEAL NO(s). 551 OF 2012
BEFORE THE REGISTRAR SANJIV JAIN
KAMARUDDIN DASTAGIR SANADI Appellant (s)
VERSUS
STATE OF KARNATAKA Respondent(s)
Date: 21/02/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Shirish K.Deshpande,Adv.
For Respondent(s)
Ms. Anitha Shenoy,Adv.
UPON hearing counsel the Court made the following
O R D E R
The ld. Counsel for the appellant states that he does not wish to file additional documents.
Matter falls under complete category. It be processed for listing before the Hon’ble Court as per rules.
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