Supreme Court - Daily Orders
Laldhar Pandey vs State Of Bihar on 1 September, 2014
Bench: M.Y. Eqbal, Pinaki Chandra Ghose
ITEM NO.12 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13807/2014
(Arising out of impugned final judgment and order dated 18/11/2013
in LPA No. 1803/2011 in CWJC No. 8105/1996 passed by the High Court
Of Patna)
LALDHAR PANDEY Petitioner(s)
VERSUS
STATE OF BIHAR AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 01/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s)
Mr. Santosh Kumar, Adv.
Mr. Sushant Gupta, Adv.
Mr. Mushtaq Ahmad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Sneh Lata Sharma) Court Master Court Master Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2014.09.03 16:55:29 IST Reason: