Madhya Pradesh High Court
Texmaco Ltd vs M.P. Elctricity Board on 25 February, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CR-1367-2002 The High Court Of Madhya Pradesh CR-1367-2002 (TEXMACO LTD Vs M.P. ELCTRICITY BOARD) 3 Jabalpur, Dated : 25-02-2020 List this matter along with C.R. No.107/2001.
(SUJOY PAUL) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
irfan
Digitally signed by MOHD IRFAN
SIDDIQUI
Date: 26/02/2020 14:53:22