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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(l) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(l)"Permanent Total Disability" means loss of two eyes or two limbs or loss of one eye and one limb due to an accident and includes cases of paralysis of two limbs or brain caused due to accident or otherwise;