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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(a) in The Indian Ports Act, 1908

(a)with respect to any vessel, the powers conferred on a shipping-master by the [Indian Merchant Shipping Act, 1859] [See now the Indian Merchant Shipping Act, 1923 (21 of 1923), Section 91.], section 71;