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State of West Bengal - Section

Section 245 in West Bengal Municipal Corporation Act, 2006

245. Functions of Commissioner in respect of public street.

- The Corporation shall cause all public streets vested in it, under section 244 to be maintained by the Commissioner who shall, for this purpose, do all things necessary for the public safety and convenience including the construction and maintenance of bridges, causeways, sub-ways, flyovers and culverts.