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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(vi) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

(vi)the Assistant Engineer P.W.D./Irrigation Department having jurisdiction (for allotment of strips of land alongwith the roads and canals only as the case may be).