Section 86 in The Navy (Pay And Allowances) Regulations, 1966
86. Qualifications.
- The qualifications referred to in regulation 85; the acquisition of which entitles the officers to qualification pay or grant; are listed in Appendix VIII. These qualifications are subject to review and the qualification pay or grant in respect of a particular qualification shall be admissible only so long as such qualification is recognised for the purpose.
