Calcutta High Court (Appellete Side)
M/S E.C. Blades & Tools Pvt. Ltd vs Union Of India & Anr on 6 March, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
06.03.2023
sayandeep
Sl. No. 30
Ct. No. 05
WPA 26052 of 2022
M/s E.C. Blades & Tools Pvt. Ltd.
-Versus-
Union of India & anr.
Mr. Sukhdeep Singh
.....petitioner in-person
Mr. Sukhdeep Singh, who claims to be an
employee of the petitioner-Company submits that the
interim order is due to expire on 10th March, 2023.
No one appears for the respondents.
List this matter on 9th March, 2023 for appropriate orders.
(Moushumi Bhattacharya, J.)