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Calcutta High Court (Appellete Side)

M/S E.C. Blades & Tools Pvt. Ltd vs Union Of India & Anr on 6 March, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

06.03.2023
 sayandeep
 Sl. No. 30
 Ct. No. 05

                                    WPA 26052 of 2022

                            M/s E.C. Blades & Tools Pvt. Ltd.
                                      -Versus-
                                  Union of India & anr.

                    Mr. Sukhdeep Singh
                                                  .....petitioner in-person

                    Mr. Sukhdeep Singh, who claims to be an

              employee of the petitioner-Company submits that the

              interim order is due to expire on 10th March, 2023.

                    No one appears for the respondents.

List this matter on 9th March, 2023 for appropriate orders.

(Moushumi Bhattacharya, J.)