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Union of India - Section

Section 3 in The Mineral Concession Rules, 1960

3. [ Saving of Act 33 of 1962 [Substituted by G.S.R. 908(E), dated 19.10.1963. ]

.-Nothing in these rules shall affect the provisions of the Atomic Energy Act, 1962 (33 of 1962, ][and the rules made thereunder in respect of licensing relating to atomic minerals listed in Part B of the First Schedule to the Act] [ Inserted by G.S.R. 56(E), dated 17.1.2000 (w.e.f. 18.1.2000).].[Chapter II] [ Substituted by G.S.R. 56(E), dated 17.1.2000 (w.e.f. 18.1.2000).] Grant Of Reconnaissance Permits