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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Punjab - Subsection

Section 83(1)(b) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)The Selection Committee shall select a panel of names and recommend it to the State Child Protection Unit or State Government, as the case may be, for appointment as members of the Board or Committee.