Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2) in The Indian Medical Council Act, 1956

(2)The entries in respect of any such person in a State Medical Register shall be altered in accordance with the alterations made in the Indian Medical Register.